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Supreme Court - Daily Orders

Late Haji Mukhtiyar Ali (D) Th. Lrs. vs Abdul Naeem (D) And Ors.* on 12 November, 2014

Author: Chief Justice

Bench: Chief Justice, T.S. Thakur, Anil R. Dave, Kurian Joseph

                                        IN THE SUPREME COURT OF INDIA
                                            INHERENT JURISDICTION

                                   CURATIVE PETITION (C)NO.275 OF 2014
                                                    IN
                                   REVIEW PETITION (C.)NO. 808 OF 2014
                                                    IN
                             SPECIAL LEAVE PETITION (CIVIL) NO.2206 OF 2007


  LATE HAJI MUKHTIYAR ALI (D) THROUGH L.RS.                                PETITIONER(S)

                                                     VERSUS

  ABDUL NAEEM (D) AND ORS.                                                  RESPONDENT(S)

                                                  O R D E R

We have gone through the Curative Petition and the relevant documents. In our opinion, no case is made out within the parameters indicated in the decision of this Court in Rupa Ashok Hurra Vs. Ashok Hurra & Another, reported in 2002 (4) SCC

388. Hence, the Curative Petition is dismissed.

.....................CJI.

(H.L. DATTU) .......................J. (T.S. THAKUR) .......................J. (ANIL R. DAVE) Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.11.14 16:37:54 IST ........................J. Reason: (KURIAN JOSEPH) NEW DELHI;

NOVEMBER 12, 2014 CHAMBER MATTER SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CURATIVE PET(C) No. 275/2014 In R.P.(C) No. 808/2014 In SLP(C) No. 2206/2007 LATE HAJI MUKHTIYAR ALI (D) TH. LRS. Petitioner(s) VERSUS ABDUL NAEEM (D) AND ORS. Respondent(s) (with office report) Date : 12/11/2014 This petition was circulated today. CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE T.S. THAKUR HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE KURIAN JOSEPH By Circulation UPON perusing papers the Court made the following O R D E R The Curative Petition is dismissed, in terms of the signed order.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (Signed order is placed on the file)