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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(39) in New Town Kolkata Planning Area (Building) Rules, 2014

(39)"height of the building" means the vertical distance measured from the average level of the means of access to which the plot abuts, to the highest point of the building whether with flat roof or slope roof excluding appurtenant structures on the roof;