Allahabad High Court
Deoraj & Others vs State Of U.P. & Others on 12 January, 2010
Author: Bala Krishna Narayana
Bench: Bala Krishna Narayana
Court No. - 40 Case :- WRIT - B No. - 34029 of 2006 Petitioner :- Deoraj & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Sunil Kumar Singh Respondent Counsel :- C.S.C.,A.N.Srivastava,Abhai Kumar Singh,Anuj Kumar Hon'ble Bala Krishna Narayana,J.
The case is adjourned on the illness slip of learned counsel for the petitioners. Learned counsel for the respondents states that repeated illness slip is being sent by the learned counsel for the petitioners. List in the next cause list peremptorily. Order Date :- 12.1.2010 YK