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Union of India - Section

Section 43 in Banaras Hindu University Act, 1915

43. Subscription by employees. - Every employee of the University, appointed permanently, or on probation, to a substantive post shall, as a condition of his service subscribe to the Provident Fund eight and one-third per cent, of his salary; such subscription shall be deducted from his salary every month, fractions of a rupee of the salary being omitted.