Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(v) in The Rajasthan Small Causes Courts Ordinance, 1950 (v)[ "State" means the new State formed by Section 10 of the States Reorganisation Act, 1956 (Central Act 37 of 1956.] [Inserted by Rajasthan Act 2 of 1957.]
