Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 176(2)] [Section 176] [Entire Act] State of Jammu-Kashmir - Subsection Section 176(2)(xxxv) in Jammu and Kashmir Co-Operative Societies Act, 1989 (xxxv)the qualifications of members of the Tribunal; (xxxv i) the manner for registering the address of a co-operative society;