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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(6) in The Rajasthan Municipalities (Election) Rules, 1994

(6)The space allotted to each candidate [and for NOTA (none of the above)] [Inserted by Notification No. F. 8(Ga) () Rules/DLB/ 14, dated 11.7.2014-Rajasthan Gazette Extraordinary part VI(A), dated 15.7.2014, pp. 21(1) to 21(3).]on the ballot paper shall have the name dimensions.