Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(1) in Punjab Self-Supporting Co-operative Societies Act, 2006 (1)Every self-supporting co-operative society shall make its bye-laws and shall function and be managed in accordance with the bye-laws.
