Section 32(2)(g) in The Tobacco Board Act, 1975

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(g) in The Tobacco Board Act, 1975

(g)the maintenance by the Board of records of business transacted by the Board and the submission of copies thereof to the Central Government;

(ga)[ the specifications with regard to grading work referred to in section 11B;] [ Inserted by Act 57 of 1985, Section 12 (w.e.f. 1.12.1985).]