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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 14(3)(b) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(b)the permit holder must complete the research work within the time specified on the permit and submit a report on the outcome of research work to the permit issuing authority; and