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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Jharkhand - Subsection

Section 65(2)(xxxv) in Bihar Factories Rules, 1950

(xxxv)Syringes with needles 2 c.c., 5 c.c., 10 c.c., 50 c.c.;