Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Goa - Subsection

Section 67(2) in Goa Prisons Rules, 2006

(2)under-trial prisoners shall also be brought before the Jailor who shall examine the admission entries made in the Register of Under-trial Prisoners and satisfy himself that they are correct and put his dated initials in the columns prescribed for the purpose.