Delhi High Court - Orders
Bilcare Limited vs Council Of Scientific And Industrial ... on 18 January, 2019
Author: Navin Chawla
Bench: Navin Chawla
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB. A. (COMM.) 2/2019 & IAs 743-744/2019
BILCARE LIMITED ..... Petitioner
Through: Mr.Sandeep Sharma, Mr.Karan Bahl,
Advs.
versus
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
..... Respondent
Through: Nemo
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 18.01.2019 The petitioner had earlier filed an appeal being Arb. A. (Comm.) No.43/2018. The same was disposed of by Hon‟ble Mr.Justice Rajiv Shakdher vide order dated 05.09.2018.
In my opinion, it would be in fitness of things that this appeal be also heard by Hon‟ble Mr.Justice Rajiv Shakdher.
Subject to orders of Hon‟ble the Judge In-charge (Original Side), list before Hon‟ble Mr.Justice Rajiv Shakdher on 21 st January, 2019.
NAVIN CHAWLA, J JANUARY 18, 2019 RN