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Delhi High Court - Orders

Bilcare Limited vs Council Of Scientific And Industrial ... on 18 January, 2019

Author: Navin Chawla

Bench: Navin Chawla

$~16
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    ARB. A. (COMM.) 2/2019 & IAs 743-744/2019
     BILCARE LIMITED                            ..... Petitioner
                    Through: Mr.Sandeep Sharma, Mr.Karan Bahl,
                    Advs.

                         versus

     COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
                                            ..... Respondent
                   Through: Nemo

     CORAM:
     HON'BLE MR. JUSTICE NAVIN CHAWLA
                     ORDER

% 18.01.2019 The petitioner had earlier filed an appeal being Arb. A. (Comm.) No.43/2018. The same was disposed of by Hon‟ble Mr.Justice Rajiv Shakdher vide order dated 05.09.2018.

In my opinion, it would be in fitness of things that this appeal be also heard by Hon‟ble Mr.Justice Rajiv Shakdher.

Subject to orders of Hon‟ble the Judge In-charge (Original Side), list before Hon‟ble Mr.Justice Rajiv Shakdher on 21 st January, 2019.

NAVIN CHAWLA, J JANUARY 18, 2019 RN