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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Kerala - Subsection

Section 21(2)(b) in Sree Pandaravaka Lands (Vesting and Enfranchisement) Act, 1971

(b)the procedure for the issue of pattas or other documents and the particulars they should contain ;