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[Cites 0, Cited by 0] [Section 78(11)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(11)(iv) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(iv)On admission of an application from a recognised agency for adoption the board shall call for independent enquiry by recognised scrutinizing agency and the scrutiny report shall be submitted within a period of two weeks;