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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(3) in Purba Medinipur University Act, 2017

(3)An Ordinance passed by the Executive Council in the manner provided Were in before in this section shall be sub mined to the Chancellor for assent and shall come into force on being assented to by the Chancellor and shall be reported to The Court at its next succeeding meeting.