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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Kerala - Subsection

Section 44(1) in Kerala University of Fisheries and Ocean Studies Act, 2010

(1)There shall be a Director for each school who shall be appointed in such manner as may be prescribed;Provided that the University Governing Council may direct that a Director shall be in-charge of more than one School.