Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1) in The M.P. Rajkoshiya Uttardayitva Avam Budget Prabandhan Niyam, 2006

(1)The Medium Term Fiscal Policy Statement, as required under sub-section (1) of Section 7, shall be in Form F-2 which shall include five year rolling targets in respect of the following fiscal indicators :-
(a)revenue deficit as a percentage of GSDP;
(b)fiscal deficit as a percentage of GSDP;
(c)outstanding total liabilities as a percentage of GSDP.