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Union of India - Section

Section 85 in The Coal Mines Regulations, 2011

85. Multi-decks.

- Where a cage has two or more decks which are used simultaneously, each floor at a landing shall be connected by an effective signalling device with the main floor of the landing; and only the banksman or the onsetter or an official, as the case may be, at such main floor shall give action signal after he has satisfied himself that all cage gates are closed.