Section 61(8)(a) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 61(8)] [Section 61] [Entire Act]

(a)The Inquiry Officer shall by notice in writing, specify the day on which the employee shall appear in person before the Inquiry Officer.

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