Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 56 in The West Bengal Motor Vehicles Rules, 1989 56. Exemption of road plant. - Nothing contained in Chapter IV of the Act or in Chapter IV of these rules snail apply to road-rollers used solely for construction and repair of roads.
