Supreme Court - Daily Orders
Jagtar Singh @ Jagdev Singh vs Sanjeev Kumar on 20 October, 2016
Bench: R.K. Agrawal, Prafulla C. Pant
ITEM NO.116 COURT NO.12 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7546/2013
JAGTAR SINGH @ JAGDEV SINGH Appellant(s)
VERSUS
SANJEEV KUMAR & ORS. Respondent(s)
WITH C.A. No. 6943/2015
Date : 20/10/2016 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Appellant(s) Mr. Yash Pal Dhingra,Adv.
Mr. Rauf Rahim,Adv.
For Respondent(s) Mr. S.N. Pandey,Adv.
Mr. Chander Shekhar Ashri,Adv.
Mr. Abhinav Bhalla,Adv.
Mr. Tenzing Thuto B.,Adv.
Mr. Rameshwar Prasad Goyal,Adv.
Mr. R. N. Poddar,Adv.
Mr. S.K. Ray,Adv.
Mr. Sanjai Kumar Pathak,Adv.
Ms. Neerja,Adv.
Ms. Madhurima Tatia,Adv.
For Ms. Meera Mathur,Adv.
Mr. Bharat Bhushan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the appellant states that these matters have been referred to the National Lok Adalat to be held on 12th November, 2016.
Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.10.22 10:28:25 IST Reason:Let these matters be adjourned.
(Anita Malhotra) (Chander Bala)
Court Master Court Master