Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(a) in Tamil Nadu Private Colleges (Regulation) Act, 1976 (a)who is dismissed, removed or reduced in rank or whose appointment is otherwise terminated; or
