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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Greater Bengaluru City Corporation -

Section 23(9) in Rai Technology University, Bangalore Act, 2012

(9)In the event of a conflict of opinion at a meeting of the Board of Governors, then the issued shall be referred to the Sponsoring Body and the decision of the Sponsoring Body in respect of such issue shall be final and binding on the University.