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[Cites 0, Cited by 0] [Section 399] [Entire Act]

State of Goa - Subsection

Section 399(2) in Goa Prisons Rules, 2006

(2)The State Sentence Review Board shall, on receipt of the statement under sub-rule (1), hold the meeting as soon as possible after the 31st March and 30th September, but not later than April and October every year to consider, with regard to each convict, the information placed before it.