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Union of India - Section

Section 23 in The Explosives Rules, 2008

23. Prohibition of certain acts

.-No person shall-
(1)provide false or misleading information in any application made or statement submitted under these rules; or
(2)falsify, erase or fraudulently alter any entry in any log, document or other record required to be kept or maintained under these rules; or
(3)change or alter any licence, permit or other documents issued under these rules.