Section 404(1)(a) in The Orissa Municipal Corporation Act, 2003

[Cites 0, Cited by 0] [Section 404(1)] [Section 404] [Entire Act]

State of Odisha - Subsection

Section 404(1)(a) in The Orissa Municipal Corporation Act, 2003

(a)place or deposit on any street, or over any open channel, drain or well in any street or in any public place any stall, chair, bench, box, ladder bale, or other thing whatsoever so as to form an obstruction thereto or encroachment thereon; or

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State of Odisha - Subsection

Section 404(1)(a) in The Orissa Municipal Corporation Act, 2003