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Union of India - Section

Section 1 in THE INDIAN BOILERS ACT, 1923

1. Short title, extent and commencement.—

(1)This Act may he called the *** Boilers Act, 1923.[(2) It extends to the whole of India ***.]
(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.