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State of Tamilnadu - Section

Section 4 in Tamil Nadu Inam Estates, Lease-Holds and Minor Inams (Abolition and Conversion into Ryotwari) Amendment Act, 1975

4.

[The amendment made by this section has already been incorporated in the principal Act, namely, the Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 (Tamil Nadu Act 30 of 1963)].