Delhi High Court - Orders
Lafarge Aggregates & Concrete India ... vs Grand Venice Developers Private ... on 23 April, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~C28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 705/2014 & CO.APPL. 2653/2014
LAFARGE AGGREGATES & CONCRETE INDIA PRIVATE
LIMITED ..... Petitioner
Through: Mr. Gaurav Bahal, Advocate.
versus
GRAND VENICE DEVELOPERS PRIVATE LIMITED &
ORS. ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 23.04.2024
1. Mr. Gaurav Bahal, learned counsel appearing for the Petitioner through VC submits that the parties have amicably resolved their disputes. He, therefore, requests permission to withdraw the present winding up petition.
2. In view of the above, the present winding up petition is allowed to be dismissed as withdrawn.
DHARMESH SHARMA, J.
APRIL 23, 2024/pkv This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/04/2024 at 23:52:47