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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(1)(iii) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011

(iii)in case of a Senior Madrassa (upto Intermediate stage of F.M. stage) or an Arbic College or a Title Madrassa, the concerned Madrassa Educational Institution must have a consistent good academic performance which would mean that a least 20% of the candidates appearing for the final examination must have passed in any three examinations held since 1.1.2006.