Section 3(1)(a) in U.P. Industrial Undertakings (Special Provisions For Prevention Of Unemployment) Act, 1966

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State of Uttar Pradesh - Subsection

Section 3(1)(a) in U.P. Industrial Undertakings (Special Provisions For Prevention Of Unemployment) Act, 1966

(a)which is started or which or the management of which is acquired or otherwise taken over by the State Government under any law or agreement and is run or proposed to be run by or under the authority of such Government; or

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State of Uttar Pradesh - Subsection

Section 3(1)(a) in U.P. Industrial Undertakings (Special Provisions For Prevention Of Unemployment) Act, 1966