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State of Uttar Pradesh - Section

Section 90 in The U.P. Co-operative Societies Act, 1965

90. Provisions of chapter to prevail over other law.

- The provisions of this Chapter shall take effect notwithstanding anything to the contrary in this Act or any other enactment for the time being in force.[Chapter XI-A] [Added by U.P. Co-operative Societies (Amend, and Validation) Act, No. 40 of 1976, dated 20-11-76] Insured Co-Operative Banks