Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Reena Athankar vs The State Of Madhya Pradesh on 20 June, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                        1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 20 th OF JUNE, 2023
                                            WRIT PETITION No. 4409 of 2023

                           BETWEEN:-
                           1.    REENA ATHANKAR W/O SHRI PRADEEP KUMAR
                                 ATHANKAR,    AGED    ABOUT  37   YEARS,
                                 OCCUPATION: GUEST FACULTY ITI (TRADE
                                 ELECTRICIAN)   GOVT.   ITI RAGHAUGARH
                                 DISTRICT GUNNA (MADHYA PRADESH)

                           2.    RAKESH SAKLECHA S/O SHRI CHAIN SINGH
                                 SAKLECHA OCCUPATION: GUEST FACULTY ITI
                                 (TRADE   MECHANIC  DIESEL)  GOVT.  ITI
                                 DUNGLABADA DISTRICT NEEMUCH (MADHYA
                                 PRADESH)

                           3.    KIRAN PAWAR D/O GORE LAL PAWAR
                                 OCCUPATION: GUEST FACULTY ITI (ELECTRONIC
                                 MECHANIC) GOVT. ITI DUNGLABADA DISTRICT
                                 NEEMUCH (MADHYA PRADESH)

                           4.    MUKESH KUMAR VERMA S/O SHRI RODU LAL
                                 VERMA OCCUPATION: GUEST FACULTY ITI
                                 TRADE ELECTRICIAN GOVT. ITI DUNGLABADA
                                 DISTRICT NEEMUCH (MADHYA PRADESH)

                           5.    MANITA PANDRAM D/O RAMESH PANDRAM,
                                 AGED ABOUT 26 YEARS, OCCUPATION: GUEST
                                 FACULTY ITI (STENOGRAPHER HINDI) GOVT. ITI
                                 BICHHUA DISTRICT CHHINDWARA (MADHYA
                                 PRADESH)

                           6.    NEHA MAHODIYA D/O RAJENDRA MAHODIYA,
                                 AGED ABOUT 33 YEARS, OCCUPATION: GUEST
                                 FACULTY ITI (TRADE STENOGRAPHER HINDI)
                                 GOVT. ITI THANDLA DISTRICT JHHABUA
                                 (MADHYA PRADESH)

Signature Not Verified
                           7.    PREMCHAND S/O SHRI BHAVAR LAL, AGED
Signed by: PREM SHANKAR
MISHRA
Signing time: 20-06-2023
17:56:08
                                                          2
                                 ABOUT 26 YEARS, OCCUPATION: GUEST FACULTY
                                 ITI (TRADE ELECTRICIAN) GOVT. ITI SHAMGARH
                                 DISTRICT MANDSAUR (MADHYA PRADESH)

                           8.    OM PRAKASH BAIRWA S/O SHRI SULTAN
                                 BAIRWA, AGED ABOUT 33 YEARS, OCCUPATION:
                                 GUEST FACULTY ITI (TRADE WELDER) GOVT. ITI
                                 BHANPURA DISTRICT MANDSAUR (MADHYA
                                 PRADESH)

                           9.    TIN KESHWARI BAMNE D/O BALIRAM BAMNE,
                                 AGED ABOUT 29 YEARS, OCCUPATION: GUEST
                                 FACULTY ITI (TRADE ELECTRICS MECHANIC)
                                 GOVT. ITI JHHABUA (MADHYA PRADESH)

                           10.   VIMAL PRAJAPATI S/O SHRI HARI KRISHNA
                                 PRAJAPATI,   AGED    ABOUT     27  YEARS,
                                 OCCUPATION: GUEST FACULTY ITI (TRADE COPA)
                                 GOVT. ITI ASHOK NAGAR DISTRICT ASHOK
                                 NAGAR (MADHYA PRADESH)

                           11.   JITENDRA SHARMA S/O RAM NARAYAN, AGED
                                 ABOUT 31 YEARS, OCCUPATION: GUEST FACULTY
                                 ITI (TRADE WELDER) GOVT. ITI ASHOK NAGAR
                                 DISTRICT ASHOK NAGAR (MADHYA PRADESH)

                           12.   SHRIRAM MUZALDA S/O SHRI CHANDAR SINGH,
                                 AGED ABOUT 42 YEARS, OCCUPATION: GUEST
                                 FACULTY ITI (TRADE ELECTRONIC MECHANIC)
                                 GOVT. ITI NEEMUCH DISTRICT NEEMUCH
                                 (MADHYA PRADESH)

                           13.   RUPESH RAO PATHEKAR S/O GOPAL RAO
                                 PATHEKAR,  AGED    ABOUT   44   YEARS,
                                 OCCUPATION: GUEST FACULTY ITI (TRADE
                                 WELDER) GOVT. ITI PITHAMPUR      GRAM
                                 KHANDWA DISTRICT DHAR (MADHYA PRADESH)

                           14.   GANESH BANGDE S/O SHRI UDARAM BANGED,
                                 AGED ABOUT 29 YEARS, OCCUPATION: GUEST
                                 FA C U LT Y ITI (TRADE FITTER) GOVT. ITI
                                 PITHAMPUR GRAM KHANDWA DISTRICT DHAR
                                 (MADHYA PRADESH)

                                                                              .....PETITIONERS
                           (BY SHRI M.P. TRIPATHI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY TECHNICAL EDUCATION
Signature Not Verified
Signed by: PREM SHANKAR
MISHRA
Signing time: 20-06-2023
17:56:08
                                                       3
                                 AND SKILL DEPARTMENT VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    THE JOINT DIRECTOR SKILL DEVELOPMENT
                                 REWA DISTRICT REWA (MADHYA PRADESH)

                           3.    THE   DIRECTOR     SKILL   DEVELOPMENT
                                 DEPARTM ENT NEAR SAI MANDIR NARMADA
                                 ROAD JABALPUR DISTRICT JABALPUR (MADHYA
                                 PRADESH)

                           4.    THE JOINT DIRECTOR SKILL DEVELOPMENT
                                 G WA L I O R DISTRICT GWALIOR (MADHYA
                                 PRADESH)

                           5.    THE JOINT DIRECTOR SKILL DEVELOPMENT
                                 INDORE DISTRICT INDORE (MADHYA PRADESH)

                           6.    ALL    INDIA  COUNCIL  FOR    TECHNICAL
                                 EDUCATION (AICTE) THROUGH ITS CHAIRMAN
                                 NELSON MANDELA MARG VASANT KUNJ NEW
                                 DELHI (DELHI)

                                                                                      .....RESPONDENTS
                           (BY SHRI RITWIK PARASHAR - GOVERNMENT ADVOCATE FOR
                           RESPONDENTS NO.1 TO 5 AND SHRI A.K. CHOURASIA - ADVOCATE FOR
                           RESPONDENT NO.6)

                                 T h is petition coming on for orders this day, the Court passed the
                           following:
                                                               ORDER

Office objection on maintainability is overruled. Shri Ritwik Parashar - Government Advocate takes notice for respondents No.1 to 5 and Shri A.K. Chourasia - Advocate takes notice for respondent No.6.

Learned counsels for the parties submit that the matter is covered by the order dated 26.04.2022 passed by this Court in W.P. No. 6159 of 2022 and other connected matters. Hence, they plead that this petition be also disposed off on the same terms.

In view of the request made by the learned counsels for the parties, this Signature Not Verified Signed by: PREM SHANKAR MISHRA Signing time: 20-06-2023 17:56:08 4 petition is disposed off in terms of the order passed by this Court on 26.04.2022 in W.P. No. 6159 of 2022 and other connected matters.

                                 (RAVI MALIMATH)                                  (VISHAL MISHRA)
                                   CHIEF JUSTICE                                       JUDGE
                           psm




Signature Not Verified
Signed by: PREM SHANKAR
MISHRA
Signing time: 20-06-2023
17:56:08