Madhya Pradesh High Court
Reena Athankar vs The State Of Madhya Pradesh on 20 June, 2023
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 20 th OF JUNE, 2023
WRIT PETITION No. 4409 of 2023
BETWEEN:-
1. REENA ATHANKAR W/O SHRI PRADEEP KUMAR
ATHANKAR, AGED ABOUT 37 YEARS,
OCCUPATION: GUEST FACULTY ITI (TRADE
ELECTRICIAN) GOVT. ITI RAGHAUGARH
DISTRICT GUNNA (MADHYA PRADESH)
2. RAKESH SAKLECHA S/O SHRI CHAIN SINGH
SAKLECHA OCCUPATION: GUEST FACULTY ITI
(TRADE MECHANIC DIESEL) GOVT. ITI
DUNGLABADA DISTRICT NEEMUCH (MADHYA
PRADESH)
3. KIRAN PAWAR D/O GORE LAL PAWAR
OCCUPATION: GUEST FACULTY ITI (ELECTRONIC
MECHANIC) GOVT. ITI DUNGLABADA DISTRICT
NEEMUCH (MADHYA PRADESH)
4. MUKESH KUMAR VERMA S/O SHRI RODU LAL
VERMA OCCUPATION: GUEST FACULTY ITI
TRADE ELECTRICIAN GOVT. ITI DUNGLABADA
DISTRICT NEEMUCH (MADHYA PRADESH)
5. MANITA PANDRAM D/O RAMESH PANDRAM,
AGED ABOUT 26 YEARS, OCCUPATION: GUEST
FACULTY ITI (STENOGRAPHER HINDI) GOVT. ITI
BICHHUA DISTRICT CHHINDWARA (MADHYA
PRADESH)
6. NEHA MAHODIYA D/O RAJENDRA MAHODIYA,
AGED ABOUT 33 YEARS, OCCUPATION: GUEST
FACULTY ITI (TRADE STENOGRAPHER HINDI)
GOVT. ITI THANDLA DISTRICT JHHABUA
(MADHYA PRADESH)
Signature Not Verified
7. PREMCHAND S/O SHRI BHAVAR LAL, AGED
Signed by: PREM SHANKAR
MISHRA
Signing time: 20-06-2023
17:56:08
2
ABOUT 26 YEARS, OCCUPATION: GUEST FACULTY
ITI (TRADE ELECTRICIAN) GOVT. ITI SHAMGARH
DISTRICT MANDSAUR (MADHYA PRADESH)
8. OM PRAKASH BAIRWA S/O SHRI SULTAN
BAIRWA, AGED ABOUT 33 YEARS, OCCUPATION:
GUEST FACULTY ITI (TRADE WELDER) GOVT. ITI
BHANPURA DISTRICT MANDSAUR (MADHYA
PRADESH)
9. TIN KESHWARI BAMNE D/O BALIRAM BAMNE,
AGED ABOUT 29 YEARS, OCCUPATION: GUEST
FACULTY ITI (TRADE ELECTRICS MECHANIC)
GOVT. ITI JHHABUA (MADHYA PRADESH)
10. VIMAL PRAJAPATI S/O SHRI HARI KRISHNA
PRAJAPATI, AGED ABOUT 27 YEARS,
OCCUPATION: GUEST FACULTY ITI (TRADE COPA)
GOVT. ITI ASHOK NAGAR DISTRICT ASHOK
NAGAR (MADHYA PRADESH)
11. JITENDRA SHARMA S/O RAM NARAYAN, AGED
ABOUT 31 YEARS, OCCUPATION: GUEST FACULTY
ITI (TRADE WELDER) GOVT. ITI ASHOK NAGAR
DISTRICT ASHOK NAGAR (MADHYA PRADESH)
12. SHRIRAM MUZALDA S/O SHRI CHANDAR SINGH,
AGED ABOUT 42 YEARS, OCCUPATION: GUEST
FACULTY ITI (TRADE ELECTRONIC MECHANIC)
GOVT. ITI NEEMUCH DISTRICT NEEMUCH
(MADHYA PRADESH)
13. RUPESH RAO PATHEKAR S/O GOPAL RAO
PATHEKAR, AGED ABOUT 44 YEARS,
OCCUPATION: GUEST FACULTY ITI (TRADE
WELDER) GOVT. ITI PITHAMPUR GRAM
KHANDWA DISTRICT DHAR (MADHYA PRADESH)
14. GANESH BANGDE S/O SHRI UDARAM BANGED,
AGED ABOUT 29 YEARS, OCCUPATION: GUEST
FA C U LT Y ITI (TRADE FITTER) GOVT. ITI
PITHAMPUR GRAM KHANDWA DISTRICT DHAR
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI M.P. TRIPATHI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY TECHNICAL EDUCATION
Signature Not Verified
Signed by: PREM SHANKAR
MISHRA
Signing time: 20-06-2023
17:56:08
3
AND SKILL DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. THE JOINT DIRECTOR SKILL DEVELOPMENT
REWA DISTRICT REWA (MADHYA PRADESH)
3. THE DIRECTOR SKILL DEVELOPMENT
DEPARTM ENT NEAR SAI MANDIR NARMADA
ROAD JABALPUR DISTRICT JABALPUR (MADHYA
PRADESH)
4. THE JOINT DIRECTOR SKILL DEVELOPMENT
G WA L I O R DISTRICT GWALIOR (MADHYA
PRADESH)
5. THE JOINT DIRECTOR SKILL DEVELOPMENT
INDORE DISTRICT INDORE (MADHYA PRADESH)
6. ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION (AICTE) THROUGH ITS CHAIRMAN
NELSON MANDELA MARG VASANT KUNJ NEW
DELHI (DELHI)
.....RESPONDENTS
(BY SHRI RITWIK PARASHAR - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 TO 5 AND SHRI A.K. CHOURASIA - ADVOCATE FOR
RESPONDENT NO.6)
T h is petition coming on for orders this day, the Court passed the
following:
ORDER
Office objection on maintainability is overruled. Shri Ritwik Parashar - Government Advocate takes notice for respondents No.1 to 5 and Shri A.K. Chourasia - Advocate takes notice for respondent No.6.
Learned counsels for the parties submit that the matter is covered by the order dated 26.04.2022 passed by this Court in W.P. No. 6159 of 2022 and other connected matters. Hence, they plead that this petition be also disposed off on the same terms.
In view of the request made by the learned counsels for the parties, this Signature Not Verified Signed by: PREM SHANKAR MISHRA Signing time: 20-06-2023 17:56:08 4 petition is disposed off in terms of the order passed by this Court on 26.04.2022 in W.P. No. 6159 of 2022 and other connected matters.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
psm
Signature Not Verified
Signed by: PREM SHANKAR
MISHRA
Signing time: 20-06-2023
17:56:08