Andhra Pradesh High Court - Amravati
Penikalapati Pavan Kumar Naidu vs The State Of Andhra Pradesh on 7 January, 2022
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: W.P.No.26962 of 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
Transfe
3. 07.01.2022 NJS, J rred to io Heard learned counsel for the petitioner and folder before learned Standing Counsel for APPSC, who seeks correcti time to file counter-affidavit in the matter. ons.
B/o.
List this case after three (3) weeks.
______ NJS, J BLV 2