Delhi High Court - Orders
(7) Mr Johann Clive Rodrigues & Anr vs M/S Sunworld Residency Private Limited on 21 September, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~7, 8, 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 293/2023
(7) MR JOHANN CLIVE RODRIGUES & ANR. ..... Petitioners
Through: Mr. Ravinder Singh, Ms. Raveesha
Gupta, Mr. Arnav Dasgupta and Mr.
Dhruv Goel, Advs.
versus
M/S SUNWORLD RESIDENCY PRIVATE LIMITED... Respondent
Through: Mr. Anshum Jain, Adv. (through v/c)
+ ARB.P. 297/2023
(8) VIPIN KAPOORIA ..... Petitioner
Through: Mr. Ravinder Singh, Ms. Raveesha
Gupta, Mr. Arnav Dasgupta and Mr.
Dhruv Goel, Advs.
versus
M/S SUNWORLD RESIDENCY PRIVATE LIMITED... Respondent
Through: Mr. Anshum Jain, Adv. (through v/c)
+ ARB.P. 298/2023
(9) MR. SRINIVAS BADRI NARAYANAN ..... Petitioner
Through: Mr. Ravinder Singh, Ms. Raveesha
Gupta, Mr. Arnav Dasgupta and Mr.
Dhruv Goel, Advs.
versus
M/S SUNWORLD RESIDENCY PRIVATE LIMITED... Respondent
Through: Mr. Anshum Jain, Adv. (through v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 21.09.2023
1. Learned counsel for the respondent seeks some time to file reply. Let the same be filed within a period of two weeks.
2. List on 16.10.2023.
SEPTEMBER 21, 2023/cl SACHIN DATTA, J This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2023 at 00:32:50