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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(12) in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971

(12)"vested kudiyiruppu or superstructure" means the kudiyiruppu or the superstructure which has vested absolutely in the occupant of the kudiyiruppu under the provisions of this Act.