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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(1)(a) in Kerala Recognition of Trade Unions Rules, 2011

(a)To make such examination and hold such enquiry as may be necessary, for ascertaining whether the provisions of this Act have been or are being complied with for carrying out the purposes of the Act or the rules made thereunder;