Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act] State of Rajasthan - Subsection Section 61(2)(i) in The Rajasthan Urban Improvement Act, 1959 (i)such sums as may be placed by the State Government at the disposal of the Trust, from time to time, either by way of loan or as subsidy;