Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 65(d) in The Dadra and Nagar Haveli Excise Regulation, 2012

(d)any animal, vehicle, vessel, or other conveyance used for carrying the same.