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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(2)(d) in The Corporation of the City of Panaji (Election) Rules, 2004

(d)that the candidate or proposer is not identical with the person whose electoral number is specified in the nomination paper as the number of such candidate or proposer, as the case may be;