Bombay High Court
Tara Chand Infra Logistic Solutions vs Mr. Dinesh Dabhade Chairamn Bombay Iron ... on 3 September, 2024
Author: M.M. Sathaye
Bench: Nitin Jamdar, M.M. Sathaye
TRUPTI
SADANAND
BAMNE
Digitally signed by
TRUPTI SADANAND
BAMNE
Date: 2024.09.04
12:21:42 +0530
Trupti 1 6-cp-469-2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO. 469 OF 2024
IN
WRIT PETITION NO. 691 OF 2024
Tara Chand Infra Logistic Solutions ...Petitioner
Versus
Mr.Dinesh Dabhade, Chairman, ...Respondents
Bombay Iron and Steel Labour Board & Ors.
....
Mr.Sanjiv Sawant with Mr.B.K.Barve and Mr.Sandeep Barve i/b.
B.K. Barve and Co., for the Petitioner.
Mr.B.S.Mahamulkar for Respondent Nos. 1 and 2.
Mr.B.V.Samant, Addl. GP with Ms.Dhruti Kapadia, AGP for
Respondent Nos. 3 and 4-State.
....
CORAM : NITIN JAMDAR &
M.M. SATHAYE, JJ.
DATE : 3 SEPTEMBER 2024
P.C.:
The learned Addl. GP seeks time to take instructions in respect of date and time on which the meeting would be held by the Principal Secretary, Labour and Industry Department, Mantralaya. Stand over to 9 September 2024, to be listed under the caption "For Directions".
( M.M. SATHAYE, J.) ( NITIN JAMDAR, J.) ::: Uploaded on - 04/09/2024 ::: Downloaded on - 04/09/2024 14:00:15 :::