Section 7(1)(iii) in M.P. Nagar Vikas Nidhi Niyam, 2001

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(iii) in M.P. Nagar Vikas Nidhi Niyam, 2001

(iii)The stamp duty and other compensation payable to the urban bodies under the Act and which are to be paid directly shall also be transferred through this account.

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State of Madhya Pradesh - Subsection

Section 7(1)(iii) in M.P. Nagar Vikas Nidhi Niyam, 2001