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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Reserve Bank (Transfer To Public Ownership) Act, 1948

(2)In particular and without prejudice to the generality of the foregoing power, such rules may provide-
(a)for the manner in which and the authority by which compensation shall be paid under section 3; and
(b)for the determination of persons to whom compensation is so payable.