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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2)(i) in The Baba Farid University of Health Sciences Act, 1998

(i)all the assets including the properties, and liabilities pertaining to the said college or hospital as the case may be, stand transferred to and vest in the University;