Supreme Court - Daily Orders
Anglo French Textiles vs P. Sankar on 27 June, 2024
ITEM NO.8 COURT NO.16 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).12180-12182/2024
(Arising out of impugned final judgment and order dated 04-04-2024
in WA No. 596/2024 04-04-2024 in WA No. 597/2024 04-04-2024 in WA
No. 599/2024 passed by the High Court of Judicature at Madras)
ANGLO FRENCH TEXTILES & ORS. Petitioner(s)
VERSUS
P. SANKAR & ORS. Respondent(s)
(FOR ADMISSION )
Date : 27-06-2024 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MANOJ MISRA
HON'BLE MR. JUSTICE S.V.N. BHATTI
(VACATION BENCH)
For Petitioner(s) Mr. Aravindh S., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
At the request of the learned counsel for the petitioner, List the matter after four weeks.
(GULSHAN KUMAR ARORA) (NIDHI WASON)
AR-CUM-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2024.06.27
16:01:37 IST
Reason: