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Supreme Court - Daily Orders

Anglo French Textiles vs P. Sankar on 27 June, 2024

     ITEM NO.8                                 COURT NO.16                        SECTION XII

                                   S U P R E M E C O U R T O F               I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).12180-12182/2024

     (Arising out of impugned final judgment and order dated 04-04-2024
     in WA No. 596/2024 04-04-2024 in WA No. 597/2024 04-04-2024 in WA
     No. 599/2024 passed by the High Court of Judicature at Madras)

     ANGLO FRENCH TEXTILES & ORS.                                                   Petitioner(s)

                                                          VERSUS

     P. SANKAR & ORS.                                                               Respondent(s)

     (FOR ADMISSION )

     Date : 27-06-2024 These petitions were called on for hearing today.

     CORAM :               HON'BLE MR. JUSTICE MANOJ MISRA
                           HON'BLE MR. JUSTICE S.V.N. BHATTI
                                      (VACATION BENCH)

     For Petitioner(s)                   Mr. Aravindh S., AOR


     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                                O R D E R

At the request of the learned counsel for the petitioner, List the matter after four weeks.





     (GULSHAN KUMAR ARORA)                                                     (NIDHI WASON)
          AR-CUM-PS                                                          COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
Gulshan Kumar Arora
Date: 2024.06.27
16:01:37 IST
Reason: