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Himachal Pradesh High Court

Sneh vs State Of H.P. And Others on 20 February, 2025

Sneh versus State of H.P. and others CWP No.2497 of 2025 20.02.2025 Present: Mr. Abhimanyu Rathor, Advocate for the petitioner.

Mr. Pranay Pratap Singh, Additional Advocate General for the respondents- State.

CWP No.2497 of 2025 & CMP No.2495 of 2025 Heard.

Notice. Mr. Pranay Pratap Singh, Learned Additional Advocate General appears and waives service of notice on behalf of the respondents-State.

List the matter on 21st February, 2025, so as to enable Learned State Counsel to have Instructions in the matter.





             20th February, 2025                            (Ranjan Sharma)
                   (himani)                                 Vacation Judge