Himachal Pradesh High Court
Sneh vs State Of H.P. And Others on 20 February, 2025
Sneh versus State of H.P. and others CWP No.2497 of 2025 20.02.2025 Present: Mr. Abhimanyu Rathor, Advocate for the petitioner.
Mr. Pranay Pratap Singh, Additional Advocate General for the respondents- State.
CWP No.2497 of 2025 & CMP No.2495 of 2025 Heard.
Notice. Mr. Pranay Pratap Singh, Learned Additional Advocate General appears and waives service of notice on behalf of the respondents-State.
List the matter on 21st February, 2025, so as to enable Learned State Counsel to have Instructions in the matter.
20th February, 2025 (Ranjan Sharma)
(himani) Vacation Judge