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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(b) in The Manual of Departmental Orders

(b)When an officer, after serving three or more in a division, is transferred to another division in the same circle, a report up to the date of his transfer, in a sealed cover on which is recorded the name of the officer and the period to which the report refers, shall be forwarded to the Executive engineer of the Division to which the Officer is transferred.