Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Puducherry - Subsection Section 42(c) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973 (c)any public trust, or religious trust of a public nature, existing on the appointed day;
