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[Cites 4, Cited by 3]

Karnataka High Court

State Of Karnataka vs Sri Pruthviraja Reddy on 9 November, 2012

Bench: Chief Justice, B.V.Nagarathna

                              1
   IN THE HIGH COURT OF KARNATAKA AT BANGALORE
           Dated this the 9th day of November, 2012
                          PRESENT
       THE HON'BLE MR.VIKRAMAJIT SEN, CHIEF JUSTICE
                            AND
         THE HON'BLE MRS.JUSTICE B.V.NAGARATHNA
              W.A No. 793/2012 (KLR,RR/SUR)
                           C/w
  W.A 794/2012,W.A 830/2012, W.A 831/2012, W.A 832/2012,
 W.A 833/2012, W.A 834/2012, W.A 835/2012, W.A 1110/2012,
W.A 1111/2012, W.A 1112/2012,W.A 1113/2012, W.A 1114/2012,
W.A 1144/2012, W.A 1145/2012,W.A 1146/2012, W.A 1147/2012,
W.A 1148/2012, W.A 1149/2012,W.A 1150/2012, W.A 1151/2012,
W.A 1152/2012, W.A 1153/2012,W.A 1154/2012, W.A 1155/2012,
W.A 1156/2012, W.A 1192/2012,W.A 1193/2012, W.A 1194/2012,
W.A 1195/2012, W.A 1308/2012,W.A 1316/2012, W.A 1408/2012,
W.A 1756/2012, W.A 1757/2012,W.A 1758/2012, W.A 1759/2012,
W.A 1760/2012, W.A 2516/2012,W.A 2517/2012, W.A 2518/2012,
W.A 2519/2012, W.A 2520/2012,W.A 2521/2012, W.A 2522/2012,
W.A 2523/2012, W.A 2524/2012,W.A 2525/2012, W.A 2526/2012,
W.A 2527/2012, W.A 2528/2012,W.A 2529/2012, W.A 2530/2012,
W.A 2531/2012, W.A 2532/2012,W.A 2533/2012, W.A 2534/2012,
W.A 2535/2012, W.A 2536/2012,W.A 2537/2012, W.A 2538/2012,
            W.A 2539/2012 AND W.A 2540/2012


 In WA NO. 793 OF 2012

 BETWEEN

 STATE OF KARNATAKA
 DEPARTMENT OF REVENUE
 VIDHANA SOUDHA
 DR B R AMBEDKAR VEEDHI
 BANGALORE 560 001
 REP BY ITS SECRETARY.
                                               ... APPELLANT

 (BY SRI D R RAJASHEKHARAPPA, ADV.)

 AND

 1. SRI PRUTHVIRAJA REDDY
    AGED 60 YEARS
                            2
  S/O SRIRAMA REDDY
  R/AT HOSAHALLI VILLAGE,
  JALA HOBLI
  BANGALORE NORTH (ADDITIONAL ) TALUK
  BANGALORE DISTRICT.

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K G ROAD,
   BANGALORE 560 009.

                                       ... RESPONDENTS
(BY SRI D.R. NANJUNDAREDDY, SR. ADV. FOR
 SRI RUBEEN JACOB, ADV. FOR R1,
 SRI BASAVARAJ KAREDDY, PRL. GA FOR R2)

    THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43368/11 DATED
4/1/2012.

In WA NO. 794 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE 560 001
REP BY ITS SECRETARY

                                           ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI R NARASIMHA REDDY
   AGED 56 YEARS
   S/O LATE RAMA REDDY
   R/AT HOSAHALLI VILLAGE, JALA HOBLI - 562110,
   BANGALORE NORTH ( ADDITIONAL ) TALUK
   BANGALORE DISTRICT.
                             3

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE - 560 009.
                                     ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2)


    THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43354/2011(KLR-
RR/SUR) DATED 04/01/2012.


IN WA NO. 830 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE - 560 001
REP. BY ITS SECRETARY.
                                          ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI R AVINASH
   AGED 41 YEARS
   S/O M RAGHAVENDRA
   R/AT HOSAHALLI VILLAGE,
   JALA HOBLI - 562 110,
   BANGALORE NORTH ( ADDITIONAL ) TALUK
   BANGALORE DISTRICT.

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
                           4
  K.G. ROAD,
  BANGALORE - 560 009.
                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2
 SRI B.C. CHETHAN, ADV. FOR
 M/S CHETAN & JOSEPH ANIL, ADV. FOR R1)

    THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43355/2011(KLR-
RR/SUR) DATED 11/01/2012.

IN WA NO. 831 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE- 560 001
REP BY ITS SECRETARY.
                                            ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI HANUMANNA
   AGED ABOUT 72 YEARS
   S/O LATE CHANNARAYAPPA
   R/AT HOSAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH ( ADDITIONAL) TALUK
   BANGALORE DIST.

2. THE SPECIAL DEPUTY COMMISSIONER ( REVENUE)
   BANGALORE DISTRICT
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE-09.
                                       ... RESPONDENTS
(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2
 SRI D.N. NANJUNDAREDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1)
                             5

    THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 43348/11 DATED 11/1/12

IN WA NO. 832 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE
REP. BY ITS SECRETARY
                                            ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. K.M. NAVEEN
   AGED ABOUT 27 YEARS,
   S/O K.M MANJUNATH
   R/AT HOSAHALLI VILLAGE,
   JALA HOBLI - 562 110,
   BANGALORE NORTH (ADDITIONAL)
   TALUK, BANGALORE DISTRICT

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE - 09.
                                     ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1)

    THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43359/2011(KLR-
RR/SUR) DATED 04/01/2012.
                           6
IN WA NO. 833 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA,
DR.B.R.AMBEDKAR VEEDHI,
BANGALORE-560001
REP. BY ITS SECRETARY.
                                            ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. B.SRINIVASAIAH
   S/O BYRAPPA
   AGED ABOUT 66 YEARS,
   R/AT HOSAHALLI VILLAGE,
   JALA HOBLI - 562 110,
   BANGLORE NORTH(ADDITIONAL) TALUK
   BANGALORE DISTRICT.

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT
   OFFICE OF THE DEPUTY COMMISONER
   2ND FLOOR, DC OFFICE BUILDING NEAR CITY
   CIVIL COURT COMPLEX,K.G.ROAD,
   BANGALORE-560 009.
                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1)

    THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED    IN   THE   WRIT    PETITION   NO.43364/2011
(KLR-RR/SUR) DATED 04/01/2012.

IN WA NO. 834 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
                             7
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE - 560 001
REP. BY ITS SECRETARY
                                            ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI NAGAMUNIYAPPA
   AGED ABOUT 65 YEARS,
   S/O HANUMANTHARAYAPPA,
   R/AT: HOSAHALLI VILLAGE, JALA HOBLI - 562 110,
   BANGALORE NORTH (ADDITIONAL) TALUK,
   BANGALORE DISTRICT.

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE - 560 009.
                                     ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1)


    THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43370/2011(KLR-
RR/SUR) DATED 04/01/2012.

IN WA NO. 835 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE - 560 001
REP. BY ITS SECRETARY.
                                            ... APPELLANT

(BY SRI D R RAJASHEKHARAPPA, ADV.)
                            8
AND

1. SRI NAGARAJ
   AGED ABOUT 50 YEARS,
   S/O LATE E. MUNISHAMAPPA,
   R/AT: HOSAHALLI VILLAGE, JALA HOBLI - 562 110,
   BANGALORE NORTH (ADDITIONAL) TALUK,
   BANGALORE DISTRICT.

2. SRI SRINIVAS
   AGED ABOUT 50 YEARS,
   S/O LATE E. MUNISHAMAPPA,
   R/AT: HOSAHALLI VILLAGE, JALA HOBLI - 562 110,
   BANGALORE NORTH (ADDITIONAL) TALUK,
   BANGALORE DISTRICT.

3. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE - 560 009.
                                     ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R3
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1 & R2)

    THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43344/2011(KLR-
RR/SUR) DATED 19/01/2012.


IN WA NO. 1110 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE 560 001
REP BY ITS SECRETARY.
                                            ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)
                            9
AND

1.    SRI B ABDUL REHMAN
      AGED 74 YEARS
      S/O LATE BASHA SAB
      R/AT HOSAHALLI VILLAGE, JALA HOBLI,
      BANGALORE NORTH ( ADDITIONAL ) TALUK
      BANGALORE DISTRICT - 562 110.

2.    THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
      BANGALORE DISTRICT,
      OFFICE OF THE DEPUTY COMMISSIONER
      2ND FLOOR, DC OFFICE BUILDING,
      NEAR CITY CIVIL COURT COMPLEX,
      K.G. ROAD, BANGALORE - 560 009.

                                       ... RESPONDENTS
(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1)

    THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43347/2011(KLR-
RR/SUR) DATED 20/01/2012.


IN WA NO. 1111 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
DR.B.R.ANBEDKAR VEEDHI,
BANGALORE- 560 001
REP. BY ITS SECRETARY.
                                         ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI PRUTHVI REDDY
   S/O SRI RAMA REDDY
   AGED ABOUT 55 YEARS,
   R/AT : HOSAHALLI VILLAGE,
   JALA HOBLI - 562 110,
                           10
  BANGALORE NORTH (ADDITIONAL)TALUK,
  BANGALORE DISTRICT

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G.ROAD, BANGALORE-560 009.
                                     ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1)

    THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 43349/11 DATED 19/1/12.


IN WA NO. 1112 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE 560 001
REP BY ITS SECRETARY.
                                            ... APPELLANT

(BY SRI D R RAJASHEKHARAPPA, ADV.)


AND

1. SRI B KISHAN RAO
   AGED 83 YEARS
   S/O LATE B CHANDRAIAH
   R/AT HOSAHALLI VILLAGE, JALA HOBLI - 562 110,
   BANGALORE NORTH (ADDITIONAL) TALUK
   BANGALORE DISTRICT.

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
                             11
  2ND FLOOR, DC OFFICE BUILDING,
  NEAR CITY CIVIL COURT COMPLEX,
  K.G. ROAD,
  BANGALORE - 560 009.
                                       ... RESPONDENTS

(BY SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1 &
 SRI BASAVARAJ KAREDDY, PRL. GA FOR R2)

    THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43342/2011(KLR-
RR/SUR) DATED 19/01/2012.

IN WA NO. 1113 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE - 560 001
REP. BY ITS SECRETARY.
                                           ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI NAGARAJ
   AGED ABOUT 53 YEARS,
   S/O LATE E. MUNISHAMAPPA,
   R/AT HOSAHALLI VILLAGE, JALA HOBLI - 562 110,
   BANGALORE NORTH (ADDITIONAL) TALUK,
   BANGALORE DISTRICT.

2. SRI SRINIVAS
   AGED ABOUT 50 YEARS,
   S/O LATE E. MUNISHAMAPPA,
   R/AT HOSAHALLI VILLAGE, JALA HOBLI - 562 110,
   BANGALORE NORTH (ADDITIONAL) TALUK,
   BANGALORE DISTRICT

3. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
                           12
  2ND FLOOR, DC OFFICE BUILDING,
  NEAR CITY CIVIL COURT COMPLEX,
  K.G. ROAD, BANGALORE - 560 009.
                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R3
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1 & R2)

    THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43343/2011 DATED
19/1/2012.

IN WA NO. 1114 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA,
DR.B.R.AMBEDKAR VEEDHI,
BANGALORE-560 001
REP. BY ITS SECRETARY.
                                            ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI VENKATASWAMAPPA
   S/O LATE CHIKKAVENKATAPPA
   AGED ABOUT 58 YEARS,
   R/AT HOSAHALLI VILAGE,
   JALA HOBLI,
   BANGLORE NORTH(ADDITIONAL) TALUK
   BANGALORE.

2. SRI C VENKATESHAPPA
   S/O LATE CHIKKAVENKATAPPA1
   AGED ABOUT 54 YEARS,
   R/AT HOSAHALLIV ILLAGE,
   JAL HOBLI,
   BANGALORE NORTH (ADDITIONAL) TALUK
   BANGALORE TALUK.

3. SRI C MUNISHAMPAA
   S/O LTE CHIKKAVAENKATAPPA
                           13
  AGED ABOUT 56 YEARS,
  R/AT HOSAHALLIV ILLAGE,
  JAL HOBLI,
  BANGALORE NORTH (ADDITIONAL) TALUK
  BANGALORE TALUK.

4. SHRI T RAMANNA
   S/O LATE THIMAPPA
   AGED ABOUT 55 YEARS,
   R/AT HOSAHALLIV ILLAGE,
   JAL HOBLI,
   BANGALORE NORTH (ADDITIONAL) TALUK
   BANGALORE TALUK.

5. SHRI MUNIVENKATAPPA
   S/O LATE THIMAPPA
   AGED ABOUT 50 YEARS,
   R/AT HOSAHALLIV ILLAGE,
   JAL HOBLI,
   BANGALORE NORTH (ADDITIONAL) TALUK
   BANGALORE TALUK.

6. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT
   OFFICE OF THE DEPUTY COMMISONER
   2ND FLOOR, DC OFFICE BUILDING NEAR CITY
   CIVIL COURT COMPLEX, K.G.ROAD,
   BANGALORE-560 009.
                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R6
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR R1 TO R5)


    THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43358/2011(KLR-
RR/SUR) DATED 19/01/2012.


IN WA NO. 1144 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE VIDHANA
SOUDHA, DR B R AMBEDKAR VEEDHI
                            14
BANGALORE-560 001
REP BY ITS SECRETARY.
                                         ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI B MOHAMMED YUSUF S/O MOHAMMED ILIYAS
   AGED ABOUT 55 YEARS
   R/AT HOSAHALLI VILLAGE JALA HOBLI
   BANGALORE NORTH (ADDITIONAL ) TALUK
   BANGALORE DISTRICT.

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER,
   2ND FLOOR, DC OFFICE BUILDING
   NEAR CITY CIVIL COURT COMPLEX,
   K G ROAD, BANGALORE 560 009.
                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2)

    THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43369/2011(KLR-
RR/SUR) DATED 24/01/2012.


IN WA NO. 1145 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA,
DR.B.R.AMBEDKAR VEEDHI,
BANGALORE-560 001
REP. BY ITS SECRETARY.
                                         ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI R NARASIMHA REDDY
   S/O LATE RAMA REDDY
   AGED ABOUT 56 YEARS,
                           15
  R/AT :HOSAHALLI VILLAGE
  JALA HOBLI
  BANGALORE NORTH(ADDISTIONAL) TALUK
  BANGALORE DISTRICT.

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALOR DISTRICT
   OFFICE OF THE DEPUTY COMMISIONER,
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G.ROAD, BANGALORE-560 009.
                                     ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2,
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1)

    THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43340/2011(KLR-
RR/SUR) DATED 24/01/2012.


IN WA NO. 1146 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE-560 001
REP BY ITS SECRETARY.
                                             ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI MASTHAN SAB
   AGED ABOUT 59 YEARS
   S/O SYED MEHABOOB SAB
   R/AT RAZAK PALYA VILLAGE
   JALA HOBLI - 562 110
   BANGALORE NORTH ( ADDITIONAL) TALUK
   BANGALORE DISTRICT.
                             16
2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K G ROAD,
   BANGALORE - 560 009.
                                     ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2
 SRI M. SREENIVASA, ADV. FOR R1)


    THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43356/2011(KLR-
RR/SUR) DATED 24/01/2012.


IN WA NO. 1147 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE - 560 001
REP. BY ITS SECRETARY.
                                            ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)


AND

1. SRI K.M. CHETHAN
   AGED ABOUT 29 YEARS,
   S/O K.N MANJUNATH,
   R/AT: HOSAHALLI VILLAGE, JALA HOBLI - 562 110,
   BANGALORE NORTH (ADDITIONAL)
   TALUK, BANGALORE DISTRICT.

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
                             17
  K.G. ROAD,
  BANGALORE - 560 009.
                                        ... RESPONDENTS

(SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1)

    THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43352/2011(KLR-
RR/SUR)DATED 24/01/2012.


IN WA NO. 1148 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE - 560 001,
REP. BY ITS SECRETARY.

                                             ...APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SMT MUZAMBIYAMMA W/O AHMED SAB
   SINCE DEAD BY HER LRS SHRI SHEIK MASTAN
   @ PYAREJAN S/O LATE AHMED SAB,
   AGED ABOUT 58 YEARS, R/AT: HOSAHALLI VILLAGE, JALA
   HOBLI - 562 110, BANGALORE
   NORTH (ADDITIONAL)TALUK,
   BANGALORE DISTRICT.

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE - 560 009.

                                        ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2)
                             18



     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43351/2011(KLR-
RR/SUR) DATED 24/01/2012.

IN WA NO. 1149 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE
REP. BY ITS SECRETARY
                                           ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SMT. CHOKKAMMA
   AGED ABOUT 80 YEARS,
   W/O. AKKALAPPA,
   R/AT: HOSAHALLI VILLAGE, JALA
   HOLBI - 562110, BANGALORE NORTH (ADDITIONAL)
   TALUK, BANGALORE DISTRICT.

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE - 560 009.

                                        ... RESPONDENTS

(SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1)

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43366/2011(KLR-
RR/SUR) DATED 24/01/2012.
                             19
IN WA NO. 1150 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE,
REP. BY ITS SECRETARY
                                            ... APPELLANT

(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1.    SRI T ABDUL REHMAN
      AGED ABOUT 56 YEARS,
      R/AT HOSAHALLI VILLAGE
      JALA HOBLI - 562 110,
      BANGALORE NORTH (ADDITIONAL) TALUK,
      BANGALORE DISTRICT.

2.    THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
      BANGALORE DISTRICT,
      OFFICE OF THE DEPUTY COMMISSIONER
      2ND FLOOR, DC OFFICE BUILDING,
      NEAR CITY CIVIL COURT COMPLEX,
      K.G. ROAD,
      BANGALORE - 560 009.
                                       ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2)

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43775/2011(KLR-
RR/SUR) DATED 24/01/2012.


IN WA NO. 1151 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
                             20
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE - 560 001,
REP. BY ITS SECRETARY.
                                            ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1.    SMT GOPAMMA
      AGED ABOUT 55 YEARS,
      W/O SRI CHIKKAMUNIYAPPA
      R/AT: HOSAHALLI VILLAGE, JALA HOBLI - 562 110,
      BANGALORE NORTH (ADDITIONAL) TALUK,
      BANGALORE DISTRICT.

2.    THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
      BANGALORE DISTRICT,
      OFFICE OF THE DEPUTY COMMISSIONER
      2ND FLOOR, DC OFFICE BUILDING,
      NEAR CITY CIVIL COURT COMPLEX,
      K.G. ROAD,
      BANGALORE - 560 009.

                                         ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2
 SRI S.D.N. PRASAD, ADV. FOR R1)


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43466/2011(KLR-
RR/SUR) DATED 24/01/2012.

IN WA NO. 1152 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE - 01
REP. BY ITS SECRETARY.

                                            ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)
                             21

AND

1. SRI ABDUL KHADER
   AGED ABOUT 30 YEARS,
   S/O. ABDUL ANEEF MASTHAN FAKRUDDIN,
   R/AT: HOSAHALLI VILLAGE, JALA HOBLI - 562 110,
   BANGALORE NORTH (ADDITIONAL) TALUK,
   BANGALORE DISTRICT.

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE - 560 009.
                                     ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2)

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43467/2011(KLR-
RR/SUR) DATED 24/01/2012.

IN WA NO. 1153 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE
REP. BY ITS SECRETARY
                                           ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI A. NANJAPPA
   S/O. ANJANAPPA,
   AGED ABOUT 55 YEARS,
   R/AT: HOSAHALLI VILLAGE, JALA HOBLI - 562 110,
   BANGALORE NORTH (ADDITIONAL) TALUK,
   BANGALORE DISTRICT.
                             22

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE - 560 009.

                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2)

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43465/2011(KLR-
RR/SUR) DATED 24/01/2012.

IN WA NO. 1154 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE - 560 001
REP. BY ITS SECRETARY.
                                         ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI. NAGARAJ
   AGED ABOUT 53 YEARS,
   S/O LATE E. MUNISHAMAPPA,
   R/AT: HOSAHALLI VILLAGE,
   JALA HOBLI - 562110,
   BANGALORE NORTH (ADDITIONAL)
   TALUK BANGALORE DISTRICT.

2. SRI .SRINIVAS
   AGED ABOUT 50 YEARS,
   S/O. LATE E. MUNISHAMAPPA,
   R/AT: HOSAHALLI VILLAGE,
   JALA HOBLI - 562 110,
   BANGALORE NORTH(ADDITIONAL) TALUK,
   BANGALORE DISTRICT.
                             23

3. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE - 560 009.

                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2,
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1)

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43360/2011(KLR-
RR/SUR) DATED 24/01/2012.

IN WA NO. 1155 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE - 560 001
REP. BY ITS SECRETARY.
                                             ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SMT. ANJANAMMA
   AGED ABOUT 46 YEARS,
   W/O. LATE JAYARAMAIAH,

2. SMT. AKKAYYAMMA
   AGED ABOUT 90 YEARS,
   W/O. LATE MUTTAPPA,

3. SHRI NARAYANA SIN WAMY
   AGED ABOUT 56 YEARS,
   S/O LATE MUTTAPPA,
                           24
4. SRI KRISHNAPPA
   AGED ABOUT 51 YEARS,
   S/O LATE MUTTAPPA,

5. SRI JAYASWAMY
   AGED ABOUT 47 YEARS,
   S/O LATE MUTTAPPA,

6. SRI SRINIVASAIAH
   FATHERS NAME NOT KNOWN TO THE
   PETITIONER,
   AGED ABOUT 48 YEARS,

7. SRI M. KRISHNAPPA
   AGED ABOUT 54 YEARS,
   S/O LATE MUTTAPPA,

  ALL ARE R/AT: HOSAHALLI VILLAGE,
  JALA HOBLI - 562 110,
  BANGALORE NORTH (ADDITIONAL) TALUK,
  BANGALORE DISTRICT.

8. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE - 560 009.

                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R8,
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1 TO R6)

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43367/2011(KLR-
RR/SUR) DATED 24/01/2012.

IN WA NO. 1156 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
                             25
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
BANGALORE - 560 001
REP. BY ITS SECRETARY.
                                             ... APPELLANT

(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI KISHAN RAO
   AGED ABOUT 40 YEARS,
   FATHER NOT KNOWN TO THE PETITIONER

2. SRI B. SANTHOSH
   AGED ABOUT 48 YEARS,
   S/O DEVARAJAPPA

3. SHRI K. MANJUNATH
   AGED ABOUT 45 YEARS,
   S/O NANJUNDAPPA,

  ALL ARE R/O HOSAHALLI VILLAGE,
  JALA HOBLI - 562 110,
  BANGALORE NORTH (ADDITIONAL) TALUK,
  BANGALORE DISTRICT.

4. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE - 560 009.

                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R4,
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R2 TO R3)


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43361/2011(KLR-
RR/SUR) DATED 24/01/2012.
                             26
IN WA NO. 1192 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA,
DR.B.R.AMBEDKAR VEEDHI,
BANGALORE-560 001
REP. BY ITS SECRETARY.
                                           ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1.    SRI B RAVINDRA RAO
      S/O GOPALA RAO
      AGED ABOUT 55 YERS,
      R/AT HOSAHALLI VILAGE,
      JALA HOBLI - 562 110,
      BANGALORE NORTH (ADDITIONAL) TALUK
      BANGALORE DISTRICT.

2.    THE SPECIAL DEPUTY COMMISSIONER
      (REVENUE) BANGALORE DISTRICT
      OFFICE OF THE DEPUTY COMMISONER
      2ND FLOOR, DC OFFICE BUILDING NEAR CITY
      CIVIL COURT COMPLEX, K.G.ROAD,
      BANGALORE-560 009.
                                        ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2)

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43363/2011(KLR-
RR/SUR) DATED 20/01/2012.


IN WA NO. 1193 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
DR. B.R. AMBEDKAR VEEDHI,
                           27
BANGALORE - 560 001
REP. BY ITS SECRETARY.

                                           ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SMT FAZALOON BI
   AGED 50 YEARS
   S/O LATE ABDUL GHAFOOR
   R/AT HOSAHALLI VILLAGE, JALA HOBLI - 562 110,
   BANGALORE NORTH (ADDITIONAL) TALUK
   BANGALORE DISTRICT.

2. SRI KHADER SHAFI ULLA
   AGED 45 YEARS
   S/O LATE ABUDL GHAFOOR
   R/AT HOSAHALLI VILLAGE,
   JALA HOBLI - 562 110,
   BANGALORE NORTH (ADDITIONAL) TALUK,
   BANGALORE DISTRICT.

3. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE - 560 009.
                                     ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R3)


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43353/2011(KLR-
RR/SUR) DATED 20/01/2012.

IN WA NO. 1194 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
                            28
DR. B.R. AMBEDKAR VEEDHI
BANGALORE-56001
REP. BY ITS SECRETARY.
                                         ... APPELLANT

(BY SRI D R RAJASHEKHARAPPA, ADV.)

AND

1. SRI K.M NAVEEN
   S/O K M MANJUNATH
   AGED ABOUT 27 YEARS
   R/AT: HOSAHALLI VILLAGE,
   JALA HOBLI - 562 110,
   BANGALORE NORTH (ADDITIONAL) TALUK,
   BANGALORE DISTRICT.

2. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE DISTRICT,
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, DC OFFICE BUILDING,
   NEAR CITY CIVIL COURT COMPLEX,
   K.G. ROAD, BANGALORE-560 009.

                                       ... RESPONDENTS
(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2,
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1)

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43362/2011(KLR-
RR/SUR) DATED 20/01/2012.

IN WA NO. 1195 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA,
DR.B.R.AMBEDKAR VEEDHI,
BANGALORE-560001
REP. BY ITS SECRETARY.
                                         ... APPELLANT

(BY SRI D R RAJASHEKHARAPPA, ADV.)
                           29



AND

1. SRI B SAI SANJEEVA RAO
   S/O KISHAN RAO
   AGED ABOUT 55 YEARS,
   R/AT HOSAHALLI VILLAGE,
   JALA HOBLI - 562 110,
   BANGLORE NORTH(ADDITIONAL) TALUK
   BANGALORE.

2. SRI K M CHETAN
   S/O K M MANJUNATH
   AGED ABOUT 29 YEARS,
   R/AT HOSAHALLI VILLAGE,
   JALA HOBLI 562 110,
   BANGALORE NORTH (ADDITIONAL) TALUK
   BANGALORE TALUK.

3. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE) BANGALORE DISTRICT
   OFFICE OF THE DEPUTY COMMISONER
   2ND FLOOR, DC OFFICE BUILDING NEAR CITY
   CIVIL COURT COMPLEX,K.G.ROAD,
   BANGALORE-560 009.

                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R3,
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1 TO R2)


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43357/2011(KLR-
RR/SUR) DATED 20/01/2012.


IN WA NO. 1308 OF 2012

BETWEEN

STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL
SECRETARY
                             30
BY ITS SECRETARY TO GOVERNMENT
REVENUE DEPARTMENT,
MULTI STORIED BUILDING,
BANGALORE 560 001.
                                         ... APPELLANT

(BY SRI S G PANDIT, ADV.)

AND

1. THE SPECIAL DEPUTY COMMISSIONER
   BANGALORE URBAN DISRICT
   BANGALORE.

2. THE TAHASILDAR
   BANGALOR NORTH (ADDL) TALUK
   YELAHANKA UPA NAGARA
   BANGALORE.

3. SMT. LAKSHMAMMA
   W/O LATE KRISHNAPPA
   MAJOR R/O CHANNASANDRA VILLAGE
   JALA HOBLI, BANGALORE NORTH (ADDL) TALUK
   BANGALORE.

                                       ... RESPONDENTS
(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R1 & R2)


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.27684/2011(KLR-RES)
DATED 01/02/2012.

IN WA NO. 1316 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
DR B R AMBEDKAR VEEDHI
BANGALORE- 560 001
REP BY ITS SECRETARY.
                                         ... APPELLANT
(BY SRI D R RAJASHEKHARAPPA, ADV.)
                             31

AND

1. SRI K M NAVEEN
   AGED ABOUT 27 YEARS
   S/O K N MANJUNATH
   R/AT HOSAHALLI VILLAGE
   JALA HOBLI
   BANGALORE NORTH (ADDITIONAL) TALUK
   BANGALORE DISTRICT - 562 110.

2. THE SPECIAL DEPUTY COMMISSIONER ( REVENUE)
   BANGALORE DISTRICT
   OFFICE OF THE DEPUTY COMMISSIONER
   2ND FLOOR, D C OFFICE BUILDING
   NEAR CITY CIVIL COURT COMPLEX
   K G ROAD,
   BANGALORE - 560 009.

                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R2,
 SRI D.N. NANJUNDA REDDY, SR. CL. FOR
 SRI REUBEN JACOB, ADV. FOR R1)


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.43365/2011(KLR-
RR/SUR) DATED 20/01/2012.

IN WA NO. 1408 OF 2012

BETWEEN

STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
BY ITS SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT
MULTISTORIED BUILDING,
BANGALORE-560 001.

                                             ... APPELLANT
(BY SRI S G PANDIT, ADV.)
                             32
AND

1. THE SPECIAL DEPUTY COMMISSIONER
   BANGALORE URBAN DISTRICT
   BANGALORE.

2. THE TAHSILDAR
   BANGALORE NORTH (ADDL) TALUK
   YELAHANKA UPANAGARA
   BANGALORE.

3. SRI MUNIYAPPA
   S/O.MUNISHAMAPPA, MAJOR
   R/O.AVALAHALLI VILLAGE, YELAHANKA HOBLI
   BANGALORE NORTH (ADDL.) TALUK
   BANGALORE.

                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R1 & R2)


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.27831/2011(KLR) DATED
30/01/2012.


IN WA NO. 1756 OF 2012

BETWEEN

STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL
SECRETARY
BY ITS SECRETARY TO GOVERNMENT
REVENUE DEPARTMENT
MULTI STORIED BUILDING,
BANGALORE 560 001.
                                          ... APPELLANT
(BY SRI S G PANDIT, ADV.)

AND

1. THE SPECIAL DEPUTY COMMISSIONER
   BANGALORE URBAN DISTRICT,
   BANGALORE 560 001.
                             33

2. THE TAHSILDAR
   BANGALORE NORTH (ADDL) TALUK
   YELAHANKA UPA NAGARA
   BANGALORE.

3. SRI C NAGARAJ
   S/O.LATE CHIKKAMUNIYAPPA
   R/O. OF MARENAHALLI VILLAGE
   JALA HOBLI, BANGALORE NORTH (ADDL) TALUK
   BANGALORE.

                                       ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R1 & R2,
 SRI NATARAJU B. HALEMANE, ADV. FOR R3)


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.27829/2011 DATED
30/09/2011.

IN WA NO. 1757 OF 2012

BETWEEN

STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
REVENUE DEPARTMENT,
MULTI STORIED BUILDINGS,
BANGALORE.
                                          ... APPELLANT

(BY SRI S G PANDIT, ADV.)

AND

1. THE SPECIAL DEPUTY COMMISSIONER
   BANGALORE URBAN DISTRICT
   BANGALORE.

2. THE TAHSILDAR
   BANGALORE NORTH (ADDL) TALUK,
   YELAHANKA UPA NAGARA,
   BANGALORE.
                             34

3. SRI ANJANAPPA, MAJOR
   S/O. LATE MUNISHAMAPPA
   KADUSOPPANAHALLI VILLAGE,
   BIDARAHALLI HOBLI,
   BANGALORE EAST TALUK.

4. SRI MUNIYAPPA, MAJOR
   S/O. MOTAPPA,
   KADUSOPPANAHALLI VILLAGE
   BIDARAHALLI HOBLI,
   BANGALORE EAST TALUK.

                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R1 & R2)


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 29435/11 DATED 30/9/11.


IN WA NO. 1758 OF 2012

BETWEEN

STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL
SECRETARY
REVENUE DEPARTMENT
MULTI STORIED BUILDING,
BANGALORE 560 001.

                                          ... APPELLANT
(BY SRI S G PANDIT, ADV.)

AND

1. THE SPECIAL DEPUTY COMMISSIONER
   BANGALORE URBAN DISTRICT
   BANGALORE.

2. THE TAHSILDAR
   BANGALORE NORTH (ADDL) TALUK
   YELAHANKA UPA-NAGARA
   BANGALORE.
                             35

3. SRI HANUMANAIAH
   S/O OBALAIAH
   AGED MAJOR
   R/O CHANNASANDRA VILLAGE, JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK
   BANGALORE.

                                      ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R1 & R2)


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.27686/2011 DATED
30/09/2011.

IN WA NO. 1759 OF 2012

BETWEEN

STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL
SECRETARY, BY ITS SECY. TO GOVT.,
REVENUE DEPARTMENT,
MULTI STOREYED BUILDINGS,
BANGALORE - 560 001.
                                           ... APPELLANT
(BY SRI S G PANDIT, ADV.)

AND

1. THE SPECIAL DEPUTY COMMISSIONER
   BANGALORE URBAN DISTRICT
   BANGALORE.

2. THE TAHSILDAR
   BANGALORE NORTH (ADDL) TALUK,
   YELHANKA UPA NAGARA,
   BANGALORE.

3. SRI SANYASIGURUVA
   R/OF MADAPPANAHALLI VILLAGE,
   HESARAGHATTA HOBLI,
   BANGALORE NORTH (ADDL) TALUK,
   BANGALORE.
                             36

4. SRI VIJAYA KUMAR
   R/OF MADAPPANAHALLI VILLAGE,
   HESARAGHATTA HOBLI,
   BANGALORE NORTH (ADDL) TALUK,
   BANGALORE.

                                       ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R1 & R2,
 SRI ANANDA K, ADV. FOR R3)

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.27832/2011 DATED
30/09/2011.


IN WA NO. 1760 OF 2012

BETWEEN

STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
REVENUE DEPARTMENT
MULTI STORIED BUILDINGS
BANGALORE-560 001.

                                          ... APPELLANT
(BY SRI S G PANDIT, ADV.)

AND

1. THE SPECIAL DEPUTY COMMISSIONER
   BANGALORE URBAN DISTRICT
   BANGALORE.

2. THE TAHSILDAR
   BANGALORE NORTH (ADDL.) TALUK
   YELAHANKA UPA NAGARA
   BANGALORE.

3. SMT. LAKSHMAMMA
   W/O LATE RAMAIAH
   AGED ABOUT 61 YEARS
   R/O CHANNASANDRA VILLAGE
   HESARAGHATTA HOBLI
                           37
  BANGALORE NORTH (ADDL) TALUK
  BANGALORE.

4. SRI MANJUNATHA
   S/O LATE RAMAIAH
   AGED ABOUT 35 YEARS
   R/O CHANNASANDRA VILLAGE
   HESARAGHATTA HOBLI
   BANGALORE NORTH (ADDL) TALUK
   BANGALORE.

                                       ... RESPONDENTS

(BY SRI BASAVARAJ KAREDDY, PRL. GA FOR R1 & R2,
 SRI B.H SATISH, ADV. FOR
M/S KAIT & KAIT ASSOCIATES, FOR R3 & R4)


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 27685/2011 DATED
30/09/2011.

IN WA NO. 2516 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
AMBEDKAR VEEDHI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.
                                          ... APPELLANT

(BY SRI SAMPATH BAPAT, ADV.,)

AND

1. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE)
   BANGALORE URBAN DIST
   K G ROAD,
   BANGALORE 560 009.
                           38
2. SRI THIMMAIAH
   S/O CHINNAPPA
   AGED MAJOR
   R/AT HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL.) TALUK

3. SRI KRISHNA
   S/O CHINNAPPA
   AGED MAJOR
   R/AT HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL.) TALUK.

4. SRI HONNAPPA
   S/O CHINNAPPA
   AGED MAJOR
   R/AT HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL.) TALUK.

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 28984/11 DATED 30/9/11.

IN WA NO. 2517 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
M.S. BUILDING,
AMBEDKAR VEEDHI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.
                                        ... APPELLANT
(BY SRI SAMPATH BAPAT, ADV.,)

AND

1. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE)
   BANGALORE URBAN DIST
   K G ROAD,
   BANGALORE 560 009.
                           39

2. SRI VENKATESH,
   S/O MUNISWAMY,
   AGED MAJOR
   JALA HOBLI,
   BANGALORE NORTH TALUK.
                                       ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 27270/11 DATED 30/9/11.

IN WA NO. 2518 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
M S BUIDLING,
AMBEDKAR VEEDHI, BANGALORE - 560 001
REP BY ITS SECRETARY.
                                          ... APPELLANT
(BY SRI SAMPATH BAPAT, ADV.,)

AND

1. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE URBAN DISTRICT
   K G ROAD, BANGALORE
   BANGALORE - 560 009.

2. SRI. GULLETAPPA
   AGED MAJOR,
   S/O MUNIYAPPA
   R/A HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK.

                                       ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.28733/2011(KLR) DATED
30/09/2011.
                           40
IN WA NO. 2519 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
M S BUILDING, AMBEDKAR VEEDI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.
                                            ... APPELLANT

(BY SRI SAMPATH BAPAT, ADV.,)


AND

1. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE)
   BANGALORE URBAN DISTRICT
   K G ROAD,
   BANGALORE 560 009.

2. SRI V GOPALAIAH
   S/O VASUDEVAPPA
   AGED MAJOR
   R/O HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK.

3. SRI S L NATARAJ
   S/O S N LAKSHMINARAYANA DIXIT
   SIR M VISHWESHWARAIAH HOUSE BUILDING
   CO-OP. SOCIETY LTD., NO.35, 9TH CROSS,
   'A' SECTOR, YELAHANKA NEW TOWN,
   BANGALORE 560 064.

                                         ... RESPONDENTS

(BY SRI G B MANJUNATHA, ADV. FOR C/R3)


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 28740/11 DATED 30/9/11.
                           41
IN WA NO. 2520 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
M S BUILDING,
AMBEDKAR VEEDHI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.

                                         ... APPELLANT

(BY SRI SAMPATH BAPAT, ADV.,)

AND

1. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE), BANGALORE URBAN DISTRICT
   K G ROAD,
   BANGALORE 560 009.

2. SRI GULLETAPPA
   S/O MUNIYAPPA
   AGED MAJOR
   R/AT HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK.

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 28733/11 DATED 30/9/11

IN WA NO. 2521 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
AMBEDKAR VEEDHI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.
                                         ... APPELLANT
(BY SRI SAMPATH BAPAT, ADV.,)
                           42
AND

1. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE)
   BANGALORE URBAN DIST
   K G ROAD,
   BANGALORE 560 009.

2. SRI YERAPPA
   S/O KONAPPA
   AGED MAJOR
   R/AT HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK.

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 28744/11 DATED 30/9/11.

IN WA NO. 2522 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
AMBEDKAR VEEDHI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.
                                        ... APPELLANT

(BY SRI SAMPATH BAPAT, ADV.,)

AND

1. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE)
   BANGALORE URBAN DIST
   K G ROAD,
   BANGALORE 560 009.

2. SRI SIDDAPPA
   S/O SHEETHAPPA
   AGED MAJOR
   R/AT HUTTANAHALLI VILLAGE,
                           43
  JALA HOBLI,
  BANGALORE NORTH (ADDL.) TALUK.

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 28736/11 DATED 30/9/11.


IN WA NO. 2523 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
AMBEDKAR VEEDHI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.

                                        ... APPELLANT
(BY SRI SAMPATH BAPAT, ADV.,)

AND

1. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE)
   BANGALORE URBAN DIST
   K G ROAD,
   BANGALORE 560 009.

2. SMT. AKKAYAMMA
   W/O LATE MUNIYAPPA
   AGED MAJOR
   R/AT HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL.) TALUK.

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 28734/11 DATED 30/9/11
                           44
IN WA NO. 2524 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
M.S. BUILDING, AMBEDKAR VEEDHI,
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.

                                        ... APPELLANT
(BY SRI SAMPATH BAPAT, ADV.,)

AND

1. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE)
   BANGALORE URBAN DIST,
   K G ROAD,
   BANGALORE 560 009.

2. SMT. PILLAMMA
   W/O LATE NARAYANAPPA
   AGED MAJOR
   R/AT HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK.

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 28983/11 DATED 30/9/11

IN WA NO. 2525 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA, AMBEDKAR VEEDHI,
BANGALORE-560001
REP BY ITS SECRETARY.
                                        ... APPELLANT
(BY SRI SAMPATH BAPAT, ADV.,)
                           45
AND

1. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE URBAN DISTRICT
   K G ROAD,
   BANGALORE - 560 009.

2. SRI. THIMARAYAPPA
   AGED MAJOR, S/O BACHAPPA
   R/A HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK
                                    ... RESPONDENTS

  THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA HIGH
COURT ACT PRAYING TO SET ASIDE THE ORDER PASSED IN
THE WRIT PETITION 28745/11 DATED 30/9/11.

IN WA NO. 2526 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
AMBEDKAR VEEDHI,
BANGALORE - 560 001,
REP BY ITS SECRETARY.
                                        ... APPELLANT

(BY SRI SAMPATH BAPAT, ADV.,)

AND

1. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   COMMISSIONER (REVEUE)
   BANGALORE URBAN DIST.
   K.G. ROAD, BANGALORE - 560 009.

2. SRI. BUDDANANJAPPA
   AGED MAJOR,
   S/O MUNISHAMAPPA
   R/A HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK

                                     ... RESPONDENTS
                           46

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.28743/2011 DATED
30/09/2011.

IN WA NO. 2527 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANASOUDHA
AMBEDKAR VEEDHI,
BANGALORE - 560 001,
REP BY ITS SECRETARY.
                                        ... APPELLANT

(BY SRI SAMPATH BAPAT, ADV.,)

AND

1. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE URBAN DISTRICT
   K G ROAD, BANGALORE- 560 009.

2. SRI. CHIKKAMUNIYAPPA
   S/O MUNYAPPA, SINCE DEAD BY LR'S
   SMT. NARAYANAMMA W/O CHIKKAMUNIYAPPA
   AGED MAJOR, R/A HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK.

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.28735/2011 DATED
30/09/2011.

IN WA NO. 2528 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
                           47
VIDHANA SOUDHA,
AMBEDKAR VEEDHI,
BANGALORE - 560 001,
REP BY ITS SECRETARY.
                                           ... APPELLANT
(BY SRI SAMPATH BAPAT, ADV.,)

AND

1.   THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
     BANGALORE URBAN DIST.
     K.G. ROAD, BANGLORE - 560 009.

2. SRI. MUNIYAPPA S/O POOJAPPA
   AGED MAJOR
   R/A HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK.
                                        ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.28739/2011(KLR) DATED
30/09/2011.

IN WA NO. 2529 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
AMBEDKAR VEEDHI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.
                                           ... APPELLANT

(BY SRI SAMPATH BAPAT, ADV.,)

AND

1.    THE SPECIAL DEPUTY COMMISSIONER
      (REVENUE)
      BANGALORE URBAN DIST
      K G ROAD,
      BANGALORE 560 009.
                           48

2.    SMT PADMINI MANJUNATH
      W/O MANJUNATH
      AGED MAJOR
      R/AT HUTTANAHALLI VILLAGE,
      JALA HOBLI,
      BANGALORE NORTH (ADDL) TALUK
      BANGALORE.

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.30871/2011 DATED
30/09/2011.

IN WA NO. 2530 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
AMBEDKAR VEEDHI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.
                                        ... APPELLANT

(BY SRI SAMPATH BAPAT, ADV.,)


AND

1. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE)
   BANGALORE URBAN DIST
   K G ROAD,
   BANGALORE 560 009.

2. SRI RUDRASWAMY
   S/O LATE HUCHEERAIAH
   AGED MAJOR
   R/AT KANCHUGAL, BANDEMATT
   BHAVANI POST,
   MAGADI TQ.
                                     ... RESPONDENTS
                           49

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 30875/2011 DATED 30/9/11


IN WA NO. 2531 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
AMBEDKAR VEEDHI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.

                                        ... APPELLANT
(BY SRI SAMPATH BAPAT, ADV.,)


AND

1. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE)
   BANGALORE URBAN DIST
   K G ROAD,
   BANGALORE 560 009.

2. SMT PADMINI MANJUNATH
   W/O MANJUNATH
   AGED MAJOR
   R/AT HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK
   BANGALORE.
                                     ... RESPONDENTS


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 30877/11 DATED 30/9/11
                            50

IN WA NO. 2532 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA, AMBEDKAR VEEDHI
BANGALORE-560 001
REP BY ITS SECRETARY.
                                        ... APPELLANT


(BY SRI SAMPATH BAPAT, ADV.,)


AND

1. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE URBAN DISTRICT
   K G ROAD
   BANGALORE-560 009.

2. SRI KRISHNAMURTHY
   S/O LAKKAMUNISHAMAPPA
   AGE MAJOR

3. SRI KEMPANNA
   S/O CHIKKANANJUNDAPPA
   AGE MAJOR

4. SRI CHIKKAKEMPAIAH
   S/O ANJANAPPA
   AGE MAJOR

5. SRI N C RAMAIAH
   FATHERS NAME NOT KNOWN TO THE PETITIONER
   AGE MAJOR

6. SRI M SHAMANNA
   FATHERS NAME NOT KNOWN TO THE PETITIONER
   AGE MAJOR

7. SRI S SHANKAR
   FATHERS NAME NOT KNOWN TO THE PETITIONER
   AGE MAJOR
                           51
8. SRI S JAGADISH
   FATHERS NAME NOT KNOWN TO THE PETITIONER
   AGE MAJOR

9. SRI K ANJANAPPA
   FATHERS NAME NOT KNOWN TO THE PETITIONER
   AGE MAJOR

10. SRI SRIDHAR
   FATHERS NAME NOT KNOWN TO THE PETITIONER
   AGE MAJOR

11. SRI B ANJANAPPA
   S/O DODDAKEMPAAIH
   AGE MAJOR

12. SRI GANGADHAR
   S/O DODDAKEMPAAIH
   AGE MAJOR


  ALL ARE R/AT NAGADASANAHALLI VILLAGE
  YELAHANKA HOBLI
  BANGALORE NORTH (ADDL.) TQ
  BANGALORE.

                                    ... RESPONDENTS


     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 30876/11 DATED 30/9/11.


IN WA NO. 2533 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA,AMBEDKAR VEEDHI
BANGALORE-560001
REP BY ITS SECRETARY.
                                         ... APPELLANT

(BY SRI SAMPATH BAPAT, ADV.,)
                           52
AND

1. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE URBAN DISTRICT
   K G ROAD
   BANGALORE-560009

2. SMT. PADMINI MANJUNATH
   W/O MANJUNATH
   AGE:MAJOR
   R/AT HUTHANAHALLI VILLAGE
   JALA HOBLI, BANGALORE NORTH
   (ADDL) TQ
   BANGALORE.

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 30872/11 DATED 30/9/11

IN WA NO. 2534 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA, AMBEDKAR VEEDHI
BANGALORE-560001
REP BY ITS SECRETARY.

                                        ... APPELLANT
(BY SRI SAMPATH BAPAT, ADV.,)

AND

1. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE URBAN DISTRICT
   K G ROAD
   BANGALORE-560 009.

2. SRI C VIJAYKUMAR
   S/O LATE CHINNASWAMY NAIDU
   AGE MAJOR
   R/O HUTHANAHALLI VILLAGE
   JALA HOBLI
   BANGALORE NORTH (ADDL.) TALUK
                           53

3. SRI RUDRASWAMY
   S/O LATE HUCHEERAIAH
   AGE MAJOR
   R/AT KANCHUGAL,. BANDEMATT
   BHAVANI POST
   MAGADI TQ.

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 30874/11 DATED 30/9/11.

IN WA NO. 2535 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANASOUDHA,
AMBEDKAR VEEDHI
BANGALORE-560001
REP BY ITS SECRETARY.
                                        ... APPELLANT
(BY SRI SAMPATH BAPAT, ADV.)

AND

1. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE URBAN DISTRICT
   K G ROAD
   BANGALORE-560 009.

2. SRI MUNIYAPPA
   S/O VENKATAPPA
   AGED MAJOR
   R/AT HUTTANAHALLI VILLAGE
   JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK.

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 28985/11 DATED 30/9/11.
                           54
IN WA NO. 2536 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA, AMBEDKAR VEEDHI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY

                                        ... APPELLANT
(BY SRI SAMPATH BAPAT, ADV.,)


AND

1. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE URBAN DISTRICT
   K G ROAD,
   BANGALORE 560 009.

2. SRI VENKATARAMANAPPA
   S/O THIRUMALAPPA
   AGED MAJOR
   R/AT HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL.) TALUK.

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 28982/11 DATED 30/9/11

IN WA NO. 2537 OF 2012

BETWEEN

STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA, AMBEDKAR VEEDHI,
BANGALORE - 560 001
REPRESENTED BY ITS SECRETARY.

                                        ... APPELLANT

(BY SRI SAMPATH BAPAT, ADV.,)
                           55
AND

1. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE) BANGALORE URBAN DISTRICT,
   K.G.ROAD,
   BANGALORE 560 009.

2. SRI MUNIYAPPA
   S/O LATE KENCHAPPA,
   AGED MAJOR,
   R/O HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK

3. SRI NARAYANASWAMY
   S/O LATE KENCHAPPA,
   AGED MAJOR,
   R/O HUTTANAHALLI VILLAGE,
   JALA HOBLI,
   BANGALORE NORTH (ADDL) TALUK

                                      ... RESPONDENTS
     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 28742/11 DATED 30/9/11

IN WA NO. 2538 OF 2012

BETWEEN

STATE OF KARNATAKA,
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA, AMBEDKAR VEEDHI,
BANGALORE - 560 001,
REP. BY ITS SECRETARY.
                                         ... APPELLANT
(BY SRI SAMPATH BAPAT, ADV.,)

AND

1. THE SPECIAL DEPUTY COMMISSIONER (REVENUE)
   BANGALORE URBAN DISTRICT,
   K.G. ROAD, BANGALORE-560 009.

2. SRI. DODDANARYANASWAMI
   S/O LATE NANJAPPA
   AGED MAJOR,
                           56

3. SRI. CHIKKANARAYANASWAMY
   S/O LATE NANJAPPA
   AGED MAJOR.

4. SRI. MUNIRAJU
   S/O LATE NANJAPPA
   AGED MAJOR,

  RESPONDENT NOS. 2 to 4
  ARE R/O HUTTANAHALLI VILLAGE,
  JALA HOBLI,
  BANGALORE NORTH(ADDL.) TALUK.

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.28737/2011(KLR) DATED
30/09/2011.

IN WA NO. 2539 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
AMBEDKAR VEEDHI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.
                                        ... APPELLANT
(BY SRI SAMPATH BAPAT, ADV.,)


AND

1. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE)
   BANGALORE URBAN DIST
   K G ROAD,
   BANGALORE 560 009.

2. SMT. PADMINI MANJUNATH
   W/O MANJUNATH
   AGED MAJOR
   R/AT HUTHANAHALLI VILLAGE
                           57
  JALA HOBLI,
  BANGALORE NORTH (ADDL.) TALUK,
  BANGALORE

                                     ... RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION 30878/2011 DATED 30/9/11.


IN WA NO. 2540 OF 2012

BETWEEN

THE STATE OF KARNATAKA
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
AMBEDKAR VEEDHI
BANGALORE 560 001
REPRESENTED BY ITS SECRETARY.
                                         ... APPELLANT

(BY SRI SAMPATH BAPAT, ADV.,)

AND

1. THE SPECIAL DEPUTY COMMISSIONER
   (REVENUE)
   BANGALORE URBAN DIST
   K G ROAD,
   BANGALORE 560 009.

2. SMT. MUNNI DASAMMA
   W/O LATE MUDURAPPA
   AGED MAJOR

3. SRI MUNNIGUNDAPPA
   S/O LATE MADURAPPA
   AGED MAJOR

  RESPONDENTS NO.2 & 3
  ARE R/OF HUTTANAHALLI VILLAGE,
  JALA HOBLI, BANGALORE NORTH (ADDL) TALUK.

                                     ... RESPONDENTS
                                 58
    THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
PASSED IN THE WRIT PETITION NO.28741/2011(KLR) DATED
30/09/2011.

     THESE WRIT APPEALS COMING ON FOR PRELIMINARY
HEARING THIS DAY, CHIEF JUSTICE DELIVERED THE
FOLLOWING:


                        JUDGMENT

VIKRAMAJIT SEN, C.J. (Oral) :

The proceedings before the learned Single Judge assailed the orders passed under Section 136(3) of the Karnataka Land Revenue Act, 1964 (for short 'the Act'), passed by the Deputy Commissioner and interalia in that regard, found no justification for its intervention in the matter.

2. Briefly stated, the facts are that the Principal Secretary, Revenue Department, Government of Karnataka, had reported the possibility of Government land having been encroached upon by several persons. With regard to this alleged unauthorised occupation of Government land, an enquiry was conducted by the Regional Commissioner and the Tahsildar appears to have reported that the land was a Gomal land and that the revenue entries were bogus. In further proceedings, it was held that there is no warrant for altering the revenue records standing in the name of the respondents 59 respectively. In respect of that decision, Section 136(3) of the Act came to be invoked suo motu by the Deputy Commissioner. That provision however only envisages the calling of records for an examination as to the mutation entries, recorded under Sections 127 and 129 of the Act. This enquiry therefore was necessarily restricted and within narrow compass.

3. During the course of submissions learned Counsel, have taken us through Section 67(2) of the Act, which is nodoubt of much higher amplitude and among other factors, provide for the filing of a Civil suit by any of the parties who may be aggrieved by the decision under that section.

4. It is in these circumstances that these appeals are sought to be withdrawn, under the instructions from the Principal Secretary, Revenue Department, in order to enable the State to avail itself either of the provision of Section 67(2) of the Act or for the filing of a Civil Suit or any other proceeding available to the State.

5. Therefore, it is justifiably submitted that the Writ Petitions itself may be permitted to be withdrawn with the consequence that these appeals shall also stand withdrawn. The Writ Petitions as well as Writ Appeals are dismissed as 60 withdrawn. In these circumstances the Authority or the Court whose jurisdiction may be invoked by the State Government shall decide the dispute without being influenced in any manner by the impugned order or by the observations made in the proceedings under Section 136(3) of the Act. Needless to state that all the parties shall be free to raise whatever contentions they are advised to articulate in any future proceeding, if initiated.

Parties to bear their respective costs.

Sd/-

CHIEF JUSTICE Sd/-

JUDGE mv